On Sunday, Senior JD(S) leader and party MLA H D Revanna was remanded to police custody till May 8 by a City Court in connection with a case of alleged kidnapping and illegal confining of a woman.
Revanna, who is the son of former Prime Minister and JD(S) patriarch H D Deve Gowda, was arrested on Saturday by a Special Investigation Team (SIT) after his bail plea was rejected in a case related to kidnapping and illegally confining a woman who is the mother of three children.
The FIR was registered against 66-year-old Revanna based on a complaint by the woman's son on Thursday.
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